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[Cites 6, Cited by 19]

Bombay High Court

Dalal Brothers Freight Forwarding Pvt ... vs The Board Of Trustees Of The Port Of ... on 11 November, 2019

Author: Dama Seshadri Naidu

Bench: Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2179 OF 2018

 Baltic Trading Company Private Limited.            ....Petitioner
              V/S
 The Board Of Trustees Of The Port Of Mumbai     ....Respondent

And Anr.

WITH WRIT PETITION NO. 1439 OF 2018 Noble Fisheries Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 1985 OF 2018 Khandelwal Brothers Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 2351 OF 2018 J.m. Financial Asset Reconstruction Company ....Petitioner Limited V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

Page 1/6 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 02:15:00 :::

WITH WRIT PETITION NO. 2695 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

WITH WRIT PETITION NO. 2707 OF 2018 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION LODGING NO. 2902 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

WITH WRIT PETITION NO. 881 OF 2019 Hindustan Unilever Limited ....Petitioner V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr Page 2/6 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 02:15:00 ::: WITH WRIT PETITION NO. 880 OF 2019 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr WITH WRIT PETITION NO. 482 OF 2019 Devkumar Gopaldas Aggarwal And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 483 OF 2019 Devkumar Gopaldas Aggarwal And 2 Others ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Others WITH WRIT PETITION NO. 768 OF 2019 D. Abraham And Sons Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 2 Ors WITH WRIT PETITION NO. 1438 OF 2019 Page 3/6 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 02:15:00 ::: Soli Shapurji Ragi And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 808 OF 2019 Michael Yunus Baluwala And Anr ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 9 Ors WITH WRIT PETITION NO. 3002 OF 2019 Bhausaheb Bhikaji Gunjal And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

WITH WRIT PETITION NO. 1705 OF 2019 Mukesh Gokal And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 1706 OF 2019 Khubsons And 12 Ors. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai Page 4/6 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 02:15:00 ::: And 2 Ors.

WITH WRIT PETITION NO. 2110 OF 2019 Dalal Brothers Freight Forwarding Pvt Ltd And ....Petitioner 4 Ors V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 2944 OF 2019 Fakharuddin Fidaaly Potia ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

Mr.Viren Aser a/w A.Postwala, Rupesh Geete, Sanaya Kapadia i/by Parinam Law Associates for Pet in WP/2695/18, 2902/18, 2907/18, 2909/19, 2707/18. Mr.Viren Asar a/w Farid Karachiwala, Sneh Parikh and Mahek Chheda i/by J.Sagar and Associates, For Pet in WP/ 2179/18, 1439/18, 1982/18, 768/19, 808/19, 1438/19, 1706/19, 2110/19,, 2944/19, 3002/19.

Mr.Narendra Walawalkar a/w Mandar Bangale i/by The Law Point for Respondent in all WPs. Mr.Abhishek J. Dubey i/by Desai Desai Carrimjee and Mulla, R 4, in WP/482/19 and 483/19 Mr.PRanjan i/by Halai and Co, R 3.

CORAM : DAMA SESHADRI NAIDU, J DATE : 11th November, 2019 ....Respondent Page 5/6 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 02:15:00 ::: P.C. :

Stand over to 17/12/2019 ( ASSOCIATE ) Page 6/6 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 02:15:00 :::