Bombay High Court
J.M. Financial Asset Reconstruction ... vs The Board Of Trustees Of The Port Of ... on 5 July, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2179 OF 2018
Baltic Trading Company Private Limited. ....Petitioner
V/S
The Board Of Trustees Of The Port Of Mumbai ....Respondent
And Anr.
WITH WRIT PETITION NO. 1439 OF 2018 Noble Fisheries Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 1985 OF 2018 Khandelwal Brothers Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 2351 OF 2018 J.m. Financial Asset Reconstruction Company ....Petitioner Limited V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
Page 1/5 ::: Uploaded on - 06/07/2019 ::: Downloaded on - 07/07/2019 01:16:04 :::WITH WRIT PETITION NO. 2695 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
WITH WRIT PETITION NO. 2707 OF 2018 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION LODGING NO. 2902 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
WITH WRIT PETITION NO. 881 OF 2019 Hindustan Unilever Limited ....Petitioner V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr Page 2/5 ::: Uploaded on - 06/07/2019 ::: Downloaded on - 07/07/2019 01:16:04 ::: WITH WRIT PETITION NO. 880 OF 2019 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr WITH WRIT PETITION NO. 482 OF 2019 Devkumar Gopaldas Aggarwal And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 483 OF 2019 Devkumar Gopaldas Aggarwal And 2 Others ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Others WITH WRIT PETITION NO. 768 OF 2019 D. Abraham And Sons Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 2 Ors WITH WRIT PETITION NO. 1438 OF 2019 Page 3/5 ::: Uploaded on - 06/07/2019 ::: Downloaded on - 07/07/2019 01:16:04 ::: Soli Shapurji Ragi And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 808 OF 2019 Michael Yunus Baluwala And Anr ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 9 Ors WITH WRIT PETITION LODGING NO. 677 OF 2019 Bhausaheb Bhikaji Gunjal And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
WITH WRIT PETITION NO. 1705 OF 2019 Mukesh Gokal And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION LODGING NO. 2003 OF 2019 Fakharuddin Fidaaly Potia ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai Page 4/5 ::: Uploaded on - 06/07/2019 ::: Downloaded on - 07/07/2019 01:16:04 ::: And Anr.
Mr. Viren Asar along with Mr. Farid Karachiwala, Ms. Sneh Parikh and Mahek Chheda i/by M/s. J. Sagar Associates, Advocate for the Petitioner in WP/1439/2018, WP/2179/2018, WPL/677/2018, WP/1438/2019. WP/808/2019 and WP/768/2019 Mr. Viren Asar along with Mr Navin Reshmawala i/by M/s. Wadia Ghandy and co. Advocates for the Petitioner in WP/2351/2018 Ms. Vivek Truman i/by M/s. The Law Point, Advocate for the Respondent Nos.1 And 2 in WP/2179/2018, WP/1439/2018, WPL/677/2018, WP/768/2019, WP/808/2019, and WP/1438/2019 Mr. Ajay Fernandes i/by M/s. Motiwalla and co., Advocate for the Respondent in WP/2351/2018 CORAM : R.D. DHANUKA, J DATE : 5th July, 2019 P.C. :
At the request of learned advocate for the petitioners , Stand over to 11th July, 2019.
( ASSOCIATE ) ....Respondent Page 5/5 ::: Uploaded on - 06/07/2019 ::: Downloaded on - 07/07/2019 01:16:04 :::