Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act] State of Tamilnadu - Subsection Section 17A(2)(i) in The Anna University Act, 1978 (i)[ ex-officio members referred to in section 17(2), Class-1; and [Substituted by Anna University (Amendment) Act, 2001 (Tamil Nadu Act 26 of 2001).]