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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Tamilnadu - Subsection

Section 17A(2) in The Anna University Act, 1978

(2)Nothing in sub-section (1) shall have application in respect of-
(i)[ ex-officio members referred to in section 17(2), Class-1; and [Substituted by Anna University (Amendment) Act, 2001 (Tamil Nadu Act 26 of 2001).]
(ii)ex-officio members referred to in clause (1) of Statute 9 of Schedule II.]