Section 147 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
147. Inspection and supervision.
- The employer shall ensure at a construction site of a building or other construction work that:-(a)a person responsible for a concreting work supervised the erection of the formwork, shores, graces and other supports used for such concreting work;(b)a person responsible for concreting work makes a thorough inspection of very formwork after erection of such formwork in such concreting work to ensure that such formwork is safe;(c)a person responsible for a concreting work regularly inspects the formwork, shores, braces, reshores and other supports during the placing of concrete;(d)any unsafe condition, which is discovered during the inspections mentioned under clause (b) and (c), is remedied immediately;(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the workplace relating to such inspection and produces them for inspection upon the demand of an Inspector having jurisdiction.
