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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Rajasthan - Subsection

Section 147(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)a person responsible for concreting work makes a thorough inspection of very formwork after erection of such formwork in such concreting work to ensure that such formwork is safe;