Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(c) in Haryana Panchayati Raj Election Rules, 1994

(c)persons authorised by the State Election Commissioner, District Election Officer (Panchayat) or the Returning Officer (Panchayat) ;