Section 44 in Haryana Panchayati Raj Election Rules, 1994
44. Admission to polling station.
- The Presiding Officer shall regulate the number of voters to be admitted at any one time inside the polling station and shall exclude therefrom all persons other than -(a)Polling Officer ;(b)Public Servants on duty in connection with the election ;(c)persons authorised by the State Election Commissioner, District Election Officer (Panchayat) or the Returning Officer (Panchayat) ;(d)candidates and their [polling] [Substituted by Legislative Supplement Part III dated 4.11.1994.] agents ;(e)a child in arms accompanying a voter ;(f)a person accompanying a blind or infirm voter who cannot move without help; and(g)such other person as the Returning Officer (Panchayat) or the Presiding Officer may employ for the purpose of identifying the voter.
