Section 40 in Tamil Nadu Co-operative Societies Rules, 1988
40. Fees for inspection of accounts by members.
- The fee payable under section 27 for inspection of accounts shall be-(i)five rupees for any one co-operative year to which the accounts to be inspected relate;(ii)three rupees for every such additional co-operative year; and(iii)twenty-five rupees for any one member at any one such inspection: Provided that the bye-laws may specify any fee not exceeding the rates specified in this rule.
