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State of Uttar Pradesh - Section

Section 3 in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1972

3. Staggering of holidays of factories.

(1)The factories situated in each district specified in the Schedule shall observe the day specified in the schedule against it as the weekly holiday.
(2)Nothing in sub-clause (1) shall apply to factories manufacturing chemicals, such manufacture involving electrolysis, factories manufacturing drugs using the fermentation process, cold storages, factories engaged in the production of aluminium, glass, chemical fertilizers or camphor or factories engaged in the production of Vanaspati involving hydrogenation process, or to any other factory engaged in the production or manufacture of goods similarly requiring continuous process.