Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(1) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1972 (1)The factories situated in each district specified in the Schedule shall observe the day specified in the schedule against it as the weekly holiday.
