Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(3) in Chhattisgarh Auxiliary Armed Police Force Act, 2011 (3)Subject to the above and to the provisions of this Act, the command and supervision of the force shall vest in the Superintendent of Police of the concerned Police District.
