[Cites 0, Cited by 0]
[Entire Act]
State of West Bengal - Section
Section 51 in West Bengal Electrical Licensing Rules, 2017
51. Savings.
- Notwithstanding the supersession of the regulations made by the Government of West Bengal under Commerce and Industries Department notification No. 3560 MP/IR-4/56 dated the 25th October,1956 and notification No. 2588 MP, dated the 29th July, 1959,-(a)all licences or permits granted under the repealed regulations shall be deemed to be valid till the date of Expiry, the renewal of which is subject to fulfilling of the conditions of licenses under these rules;(b)all the candidates declared to have been passed the examination conducted by the Board under the repealed regulations shall be deemed to have passed the examination under these rule.Annexure-ISyllabus For Workman Permit (W.P)(See rule 16)Candidates for examination for permits to electrical workmen shall comply with Rule 13 and be examined practically in installation work and by an oral & practical test covering any or all of the following subject and the permits of successful candidates will contain a reference to one or more of the classes of wiring referred to in clause (a) to (g) below:-(a)Ascertaining the sizes of wires of solid and stranded conductors.(b)Use of test lamps.(c)Use of bell and battery for sorting out circuits.(d)Methods of testing polarity and phasing out circuits.(e)Connections and diagrams for distribution boards, ceiling roses, plugs and sockets, lamp holders, Alternating (A.C) and Direct Current (D.C) fans with regulators, and switches (including two-way).(f)Wiring of fittings and other domestic consuming devices.(g)Installation work of the classes and with the kinds of cables and wires set out below :-| Part/Class | Description |
| For Voltages not exceeding 650 volts:- | |
| (i) | Wiring of buildings (for lights, fans and small motors) |
| (a) Cleat, Wood/Polyvinyl Chloride (P. V.C) casing and cappingsystems, employing wires and cables | |
| (b) Metal sheathed, tough rubber, Polyvinyl Chloride (P.V.C)and conduit systems, (also any other system as permitted underthe Electricity Act 2003 and Central Electricity Authority(Measures relating to Safety and Electric supply) Regulatons,2010 as amended up to date using wires and cables other thanpaper insulated cables. | |
| (ii) | Motor wirings (including generator), in conduit or leadsheathed, with wires and cables, other than armoured cables. |
| (iii) | Motor wirings with cables (laying and jointing). |
| (iv) | Overhead line work with cable connections. |
| (v) | Cable connections (laying and jointing) |
| For "High Pressure" Voltages exceeding 650 volts | |
| (vi) | Overhead lines only. |
| (vii) | Overhead lines with cable connections. |
| (viii) | Cable laying and jointing. |