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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(3) in The Orissa Statistics and Economics Service Rules, 1979

(3)Every question paper-setter shall send the question paper to the Secretary of the Board of Examiners by name in double cover properly sealed so as to reach him on or before date fixed by the Secretary of the Board.