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State of Odisha - Section

Section 27 in The Orissa Statistics and Economics Service Rules, 1979

27. Appointment of officers to set question papers.

(1)The Board of Examiners shall appoint suitable officers of the State or the Central Government of the Universities and Research Organisations to set question papers and to examine the answer-books thereof.
(2)No person who is appointed to set questions on any paper shall be appointed to set questions on any other paper.
(3)Every question paper-setter shall send the question paper to the Secretary of the Board of Examiners by name in double cover properly sealed so as to reach him on or before date fixed by the Secretary of the Board.