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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 49(1)(d) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(d)records of approval, notice, entry and cancellation of pledge or hypothecation, as the case may be.