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State of Maharashtra - Section

Section 24II in Maharashtra Cinemas (Regulation) Rules, 1966

24II. Number of cinemas to be constructed on one plot.

- More than one cinema may be constructed on one plot provided that,-
(a)all the prescribed requirements in that behalf are duly complied with; and
(b)the timings of each show of each cinema are so staggered, as to avoid, gathering of crowds on the plot and obstruction in the flow of traffic.