Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24II] [Entire Act] State of Maharashtra - Subsection Section 24II(b) in Maharashtra Cinemas (Regulation) Rules, 1966 (b)the timings of each show of each cinema are so staggered, as to avoid, gathering of crowds on the plot and obstruction in the flow of traffic.
