Section 3(1)(a) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

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State of Rajasthan - Subsection

Section 3(1)(a) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(a)a salary of [fifty thousand rupees] [Substituted 'thirty three thousand rupees' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] rupees per mensem to the Speaker, and

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State of Rajasthan - Subsection

Section 3(1)(a) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956