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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(1)There shall be paid-
(a)a salary of [fifty thousand rupees] [Substituted 'thirty three thousand rupees' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] rupees per mensem to the Speaker, and
(b)a salary of [forty five thousand rupees] [Substituted 'thirty thousand rupees' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] per mensem to the Deputy Speaker of the Legislative Assembly of the State.