Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 22O in Maharashtra Police Act

22O. Separation of Investigation Police from Law and Order Police.

(1)The crime branch or local crime branch and detection or investigation cells in each police station shall concentrate on investigation of crimes exclusively and shall not be entrusted with law and order, security and other duties, ordinarily.
(2)The Unit Commanders shall ensure the co-ordination between the investigation or detection wing and the law and order and other wings of each Unit.