Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22O] [Entire Act] State of Maharashtra - Subsection Section 22O(2) in Maharashtra Police Act (2)The Unit Commanders shall ensure the co-ordination between the investigation or detection wing and the law and order and other wings of each Unit.
