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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(a)"Academic Council" means the Academic Council of the University;
(aa)[ "affiliated collage" means a collage or institute admitted to the privileges of the University;] [Inserted by Act No. 18 of 2015, dated 24.4.2015.]