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[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13A(2)(f) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(f)one person to represent non-governmental organisations or associations which are working in the field or organ or tissue donations or human rights ;