Section 13A(2) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997
(2)The Advisory Committee shall consist of -(a)one administrative expert not below the rank of Secretary to the Government, to be nominated as Chairperson of the Advisory Committee ;(b)two medical experts have such qualifications as may be prescribed ;(c)one officer not below the rank of a Additional Secretary to Government to represent the Department of Health and Medical Education, to be designated as Member- Secretary ;(d)two eminent social workers of high social standing and integrity, one of whom shall be from amongst representatives of women's organisation ;(e)one legal expert who has held the position of an Additional Secretary Law or Additional District Judge or equivalent ;(f)one person to represent non-governmental organisations or associations which are working in the field or organ or tissue donations or human rights ;(g)one specialist in the field of human organ transplantation, provided he is not a member of the transplantation team.
