Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act] State of Uttar Pradesh - Subsection Section 29(3)(iv) in New Okhla Industrial Development Area Building Regulations, 2010 (iv)The height of one level of podium will be maximum 2.4mtrs.from floor to the bottom of beam.