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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3) in New Okhla Industrial Development Area Building Regulations, 2010

(3)Podium Parking. - For adequate parking space, podium parking up to maximum two floors may be permitted within the envelope line, only for parking, with the following conditions;
(i)Minimum plot area = 10000 sqmtrs.
(ii)Minimum width of the road = 18 mtrs.
(iii)Minimum set back at the ground level will be 7.5 mtrs. all around where stilt and one storey podium will be permitted, however, other floors of podium parking may be permitted with larger set back.
(iv)The height of one level of podium will be maximum 2.4mtrs.from floor to the bottom of beam.
(v)Podium levels will not be enclosed by any material on the outer periphery except with one metre high metal Jali/mesh for safety.
(vi)Adequate sprinklers, exits, ramps and fire fighting provisions as per provisions in National Building Code - 2005 will be provided.
(vii)Structural safety measures as per BIS codes and for fire tender movement will be ensured.
(viii)Ramp for podium shall not be allowed in the setback.
(ix)Services and storage shall be allowed upto the extent of permissible ground coverage.