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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(2)The first aid boxes or cup-boards shall be distinctively marked with a red cross on a white background and contain the following equipments, namely :
(i)six small sterilised dressings;
(ii)three medium size sterilised dressings;
(iii)three large size sterilised dressings;
(iv)three large size sterilised burn dressings;
(v)one (1 oz.) bottle containing a 2 per cent alcoholic solution of iodine;
(vi)one (1 oz.) bottle containing salvolatile having, the dose and mode of administration indicated on the label;
(vii)a snake bite lancet;
(viii)one (1 oz.) bottle of potassium permangnate crystals;
(ix)one pair of scissors;
(x)eye drops;
(xi)adhesive plaster.