Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2)(vi) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(vi)one (1 oz.) bottle containing salvolatile having, the dose and mode of administration indicated on the label;