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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(1)(b) in Andhra Pradesh Control of Organised Crime Act, 2001

(b)no investigation of an offence under the provisions of this Act shall be carried out by a police officer not below the rank of Deputy Superintendent of Police.