Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 426] [Entire Act] State of Rajasthan - Subsection Section 426(j) in Rajasthan Land Revenue (Land Records) Rules, 1957 (j)Other causes.(ii)The names of the Tehsil effected should be given with the number of villages affected in each and the approximate area and population concerned
