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State of Rajasthan - Section

Section 426 in Rajasthan Land Revenue (Land Records) Rules, 1957

426. Arrangement of Reports.

- (i) It will be convenient, lo arrange this report in sections according to the causes of the depression. The arrangement given below should ordinarily be followed, only those headings being noticed where there is anything so say:-
(a)Draught;
(b)Spread of Katra in cultivated land;
(c)Floods and water logging;
(d)Spread of weeds (e.g. Kans);
(e)Cutting back of ravines (Erosion);
(f)Ravages of wild animals;
(g)Disease and insect pests of crops;
(h)Serious epidemic cattle disease;
(i)Want of communications and markets for sale of produce; and
(j)Other causes.
(ii)The names of the Tehsil effected should be given with the number of villages affected in each and the approximate area and population concerned