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Union of India - Section

Section 23 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

23. Marching off the Guard .-The Guard Commander shall return to his post, and after the VIP has proceeded some distance away from the Guard of Honour he may then stand the Guard at Ease ( Vishram ). The Guard shall, however, not march off or "Stand Easy "( Aram se) until the VIP for whom it is mounted, has left the place of reception.