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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(3) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(3)Composition of the District Committee, tenure of members (other than ex-officio members), rules of procedure and other ancillary matters shall be such as the state Government may, by order specify.