Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(1) in The Punjab Water Prevention and Control of Pollution Rules, 1977 (1)The budget estimates as compiled in accordance with rule 17 shall be placed by the member-secretary before the Board by the 5th October each year for approval.
