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State of Punjab - Section

Section 18 in The Punjab Water Prevention and Control of Pollution Rules, 1977

18. Submission of budget estimates to Board.

(1)The budget estimates as compiled in accordance with rule 17 shall be placed by the member-secretary before the Board by the 5th October each year for approval.
(2)After approval of the budget estimates by the Board, four copies of the final budget proposals incorporating therein such modifications as have been decided upon by the Board shall be submitted to the Government by the 15th October each year.