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State of Tamilnadu - Section

Section 25 in Tamil Nadu Music and Fine Arts University Act, 2013

25. Constitution and functions of Faculties.

(1)The University shall have the Faculties of Vocal Music, Instrumental Music, Musicology, Fine Arts and Performing Arts and such other Faculties as may be prescribed.
(2)The constitution and functions of the faculties shall in all other respects, be such as may be prescribed.
(3)Each Faculty shall comprise such departments of teaching as are specified in the statutes.