Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(1) in Tamil Nadu Music and Fine Arts University Act, 2013 (1)The University shall have the Faculties of Vocal Music, Instrumental Music, Musicology, Fine Arts and Performing Arts and such other Faculties as may be prescribed.
