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State of Odisha - Section

Section 15 in The Orissa Subordinate Statistics and Economics Service Rules, 1994

15. Training and Departmental Examination.

(1)Every person shall on appointment be required to undergo such training as may be decided by the Director from time to time.
(2)Every person appointed to the service shall be required to pass the departmental examination specified in Schedule II.
(3)If a person appointed to the service fails to pass the training and departmental examination in four successive chances, he shall be liable for reversion to the previous post, if he is a person other than a direct recruit, or shall be discharged from the service if he is a direct recruit :Provided that the Director may after taking into consideration the special circumstances of a case to be recorded in writing, offer a candidate one more chance to pass the departmental examination.Chapter-VI Miscellaneous