Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(3) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(3)If a person appointed to the service fails to pass the training and departmental examination in four successive chances, he shall be liable for reversion to the previous post, if he is a person other than a direct recruit, or shall be discharged from the service if he is a direct recruit :Provided that the Director may after taking into consideration the special circumstances of a case to be recorded in writing, offer a candidate one more chance to pass the departmental examination.Chapter-VI Miscellaneous