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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(9) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(9)School of Social Sciences
(a)Departments of Studies
(i)Department of Economics
(ii)Department of Political Science
(iii)Department of History
(iv)Department of Public Administration
(v)Department of Sociology & Social Anthropology
(vi)Department of Social Work
(vii)Such other Departments as may be established from time to time and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for Applied Economics
(ii)Centre for Peace Studies & Conflict Resolution
(iii)Centre for International Relations
(iv)Centre for South Asian Studies
(v)Centre for Defence & Strategic Studies
(vi)Centre for Women Studies
(vii)Centre for Arab and Iranian Studies
(viii)Centre for Tibetan Studies
(ix)Centre for Chinese Studies
(x)Centre for Ambedkar Studies
(xi)Centre for Tribal Studies
(xii)Centre for Native Americans Studies
(xiii)Centre for Deen Dayal Upadhyay Studies
(xiv)Centre for Integrated Himalayan Studies
(xv)Centre for Migrated Clans, Gypsies and Yazidis
(xvi)Centre for Community Health & Social Medicine
(xvii)Centre for Policy Research
(xviii)Centre for Rural Development Studies
(xix)Centre for Agrarian Studies
(xx)Centre for Sindh, Balochistan Studies
(xxi)Centre for Kashmir Studies
(xxii)Such other Centres as may be established from time to time and assigned by the Ordinances