Section 1(2) in The Government Savings Certificates Act, 1959
(2)It shall come into force on such [date] [1st August. 1960 : vide Notification No. G.S.R. 709. dated 25th June. 1960, Gazette of India, 1960, Pt. II Section 3 (i). p. 968. ] as the Central Government may, by notification in the Official Gazette, [appoint] [1st August, 1960 is the day so appointed - see Gazette of India, 1960, Pt. II, Section 3(i), page 968].
