Section 1 in The Government Savings Certificates Act, 1959
1. Short title, commencement and application.
(1)This Act may be called the Government Savings Certificates Act, 1959.(2)It shall come into force on such [date] [1st August. 1960 : vide Notification No. G.S.R. 709. dated 25th June. 1960, Gazette of India, 1960, Pt. II Section 3 (i). p. 968. ] as the Central Government may, by notification in the Official Gazette, [appoint] [1st August, 1960 is the day so appointed - see Gazette of India, 1960, Pt. II, Section 3(i), page 968].(3)It applies to such class of savings certificates as the Central Government may, by [notification] [Inserted by Act 56 of 1985, S.3.] in the Official Gazette, specify in this behalf.
