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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(6)(b) in The Orissa Grama Panchayats Act, 1964

(b)the annual budget estimate submitted by the Grama Panchayat under Sub-section (1) of Section 98.