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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(1)The fees for a licence shall be :-
(i)One hundred rupees per annum in the case of licence for a period of three years; and
(ii)Ten rupees per week in the case of a temporary licence.