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Himachal Pradesh High Court

Gopal Singh vs Union Of India & Others on 24 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Gopal Singh versus Union of India & others .

CWP No. 1332 of 2022 24.03. 2022 Present: Mr. Daleep Singh Kaith, Advocate, for the petitioner.

Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents.

Issue notice. Mr. Balram Sharma, learned Assistant Solicitor General of India, accepts notice for the respondents. rHe prays for and is granted four weeks' time to file reply.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 24, 2022 (hemlata) ::: Downloaded on - 25/03/2022 20:11:11 :::CIS .

::: Downloaded on - 25/03/2022 20:11:11 :::CIS