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State of Jharkhand - Section

Section 57 in Jharkhand Building Byelaws 2016

57. Life Safety.

- The building design shall comply to the provisions of life safety as mentioned in National Building Code 2005 (Group-I Part-TV Fire and Life Safety-4) or wherever applicable and the applicant shall reflect compliance of these provisions in completion certificate.Chapter - V Additional Requirements for Saftey and Services