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[Cites 0, Cited by 0] [Section 9D(16)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(16)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)for the expressions "Director" and "planning authority" wherever they occur, the expressions "Government" and "Metropolitan Development Authority" shall, respectively be, substituted;