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[Cites 0, Cited by 0] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(16) in Tamil Nadu Town and Country Planning Act, 1971

(16)in section 76,-
(a)for the expressions "Director" and "planning authority" wherever they occur, the expressions "Government" and "Metropolitan Development Authority" shall, respectively be, substituted;
(b)in sub-section (1), in the first proviso, for the expression "if he is satisfied", the expression "if they are satisfied" shall be substituted;
(c)in sub-section (3), in clause (a), in item (iii), for the expression "as he may think fit", the expression 'as they may think fit" shall be substituted;
(d)in sub-section (5), in the proviso, for the expression "in his discretion", "as he thinks fit" and "to his satisfaction", the expressions "in their discretion", "as they think fit" and "to their satisfaction" shall, respectively, be substituted;