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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Anita Devi vs . Hpssc And Another on 6 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Anita Devi Vs. HPSSC and another .

CWP No. 7285/2021

6.7.2023 Present: Mr. Manish Thakur, Advocate, vice Mr. Vinod Chauhan, Advocate, for the petitioner.

Ms. Suchitra Sen, Advocate, for respondent No.1. Mr. Anup Rattan, Advocate General, with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs., Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondent-State.

On the request of learned vice counsel for the petitioner, list on 13.7.2023.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 6.7.2023 (mamta) ::: Downloaded on - 07/07/2023 20:44:02 :::CIS